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Ginni Devi vs Chouthmal
2022 Latest Caselaw 7444 Raj

Citation : 2022 Latest Caselaw 7444 Raj
Judgement Date : 18 May, 2022

Rajasthan High Court - Jodhpur
Ginni Devi vs Chouthmal on 18 May, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11942/2018

Ginni Devi

----Petitioner Versus Chouthmal

----Respondent

For Petitioner(s) : Mr. CP Soni For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

18/05/2022

Delay in filing the process fee and notices is condoned.

Office to proceed.

The matter comes upon an application(01/22) for extension

of interim order granted by this Court on 10/08/2018.

Learned counsel for the petitioner submits that in view of the

judgment dated 28/03/2018 passed by Hon'ble Supreme Court in

the case of Asian Resurfacing of Road Pvt. Ltd. vs. CBI, the

interim order granted by this Court may kindly be extended.

Considering the submissions made at bar and the judgment

passed by Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. vs. CBI, the application is

allowed.

List the matter in the first week of July, 2022. The interim

order granted by this Court on 10/08/2018 is extended till vacated

or modified.

(VINIT KUMAR MATHUR),J 54-SanjayS/KashishS/-

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