Late Smt. Vidyawanti Labhu Ram ... vs State Of Rajasthan
2022 Latest Caselaw 7383 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5438/2022

Late Smt. Vidyawanti Labhu Ram Foundation, For Science Research And Social Welfare, H.h. Farm, Chak 1-E Chhoti, Sri Ganganagar Through Secretary Of The Trust Gorav Gupta Son Of Late Shri Surender Kumar Aggarwal, By Caste Aggarwal, Aged About 49 Years, Resident Of H.h. Farm, Chak 1-E Chhoti, Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Agriculture Department, Government Of Rajasthan, Jaipur.

2. Commissioner, Commissionerate Of Agriculture, Pant Krishi Bhawan, Government Of Rajasthan, Jaipur.

3. Swami Keshavanand Bharti Agriculture University, Rajasthan, Bikaner Through Its Registrar.

----Respondents

For Petitioner(s) : Mr. G.R. Goyal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Issue fresh notice to the unserved respondent,

returnable on 6.7.2022.

(VIJAY BISHNOI),J

110-msrathore/-

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