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Brijendra Singh Shaktawawt vs Central Under-Graduate ...
2022 Latest Caselaw 7382 Raj

Citation : 2022 Latest Caselaw 7382 Raj
Judgement Date : 17 May, 2022

Rajasthan High Court - Jodhpur
Brijendra Singh Shaktawawt vs Central Under-Graduate ... on 17 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5859/2022

Brijendra Singh Shaktawawt

----Petitioner Versus Central Under-Graduate Admission Board & Ors.

----Respondents

For Petitioner(s) : Mr. Rajendra Singh Charan For Respondent(s) : Mr. Muktesh Maheshwari Mr. Salman Agha for Mr. A.K. Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Learned counsel for the petitioner prays for and is

granted two days' time to satisfy this Court that the

respondent-university has informed each and every

student or some of the students through SMS regarding

allocation of any college.

List on 19.5.2022.

(VIJAY BISHNOI),J

157-msrathore/-

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