State Of Rajasthan vs Sahi Ram
2022 Latest Caselaw 7290 Raj

                                                                            (1 of 1)                  [CRLLA-176/2021]


                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Crml Leave To Appeal No. 176/2021

                                   State Of Rajasthan, Through Pp
                                                                                                       ----Appellant
                                                                        Versus
                                   Sahi Ram S/o Shri Manphool Ram, R/o Jarawarpura, Police
                                   Station Nohar, District Hanumangarh (Raj.)
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Mukhtiyar Khan
                                   For Respondent(s)          :     Mr. RK Bohra



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   16/05/2022
                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent.

                                         List in due course.


                                                                  (DR.PUSHPENDRA SINGH BHATI), J.

84-Sudheer/-

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