Suman Sharma vs Ramswaroop Dadheech
2022 Latest Caselaw 7221 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Transfer Appl. No. 18/2020

Suman Sharma

----Petitioner Versus Ramswaroop Dadheech

----Respondent

For Petitioner(s) : Mr. Razak Khan For Respondent(s) : Mr. Ravindra Acharya

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

13/05/2022

Learned counsel for the respondent seeks time to file reply to

the transfer petition.

List the matter in next week.

Till then, interim order shall continue.

(RAMESHWAR VYAS),J 59-Taruna/-

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