Citation : 2022 Latest Caselaw 7219 Raj
Judgement Date : 13 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 18947/2019
Utsav Tank
----Petitioner Versus Mukesh Kumar
----Respondent
For Petitioner(s) : Mr. Sandeep Saruparia For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
13/05/2022
IA No. 1/2022:-
The petitioner has moved the present application inter alia
seeking extension of interim order by indicating that
notwithstanding the interim order dated 26.02.2020 passed by
this Court, the trial Court is proceeding with the matter in light of
judgment dated 28.03.2018 of Hon'ble Supreme Court in the case
of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.
For the reasons stated in the application, the same is
allowed.
The interim order dated 26.02.2020 passed by this Court is
extended till vacated or modified.
(VINIT KUMAR MATHUR),J 142-Shahenshah/-
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