Bansur College Of Nursing vs State Of Rajasthan
2022 Latest Caselaw 7199 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7022/2022

Bansur College Of Nursing, Alwar Bye Pass Road, Bansor, Alwar, Rajasthan Through Its Director Dr. Ajay Kumar S/o Shri Ram Kumar, Aged About 39 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Mag, Partap Nagar Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/05/2022

Copy of the writ petition be supplied to the learned counsel

for the State.

List on 18.05.2022.

(VIJAY BISHNOI),J

225-AjaySingh/-

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