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Jabar Singh Deora vs The State Of Rajasthan
2022 Latest Caselaw 7186 Raj

Citation : 2022 Latest Caselaw 7186 Raj
Judgement Date : 13 May, 2022

Rajasthan High Court - Jodhpur
Jabar Singh Deora vs The State Of Rajasthan on 13 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3055/2021

1. Jabar Singh Deora S/o Laxman Singh Deora, Aged About 72 Years, R/o Rajputvas, Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

2. Surendra Kanwar W/o Jabar Singh, Aged About 57 Years, R/o Rajputvas, Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

3. Mula Ram S/o Bhema Ram, Aged About 46 Years, R/o Adapura Village, Badgoan, Tehsil Raniwada, District Jalore Rajasthan.

4. Popat Lal S/o Vajaji Raval, Aged About 45 Years, R/o Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

5. Savita Kumari D/o Popat Lal, Aged About 18 Years, R/o Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

6. Sandeep Raval S/o Popat La, Aged About 13 Years, Through Is Natural Father Popat Lal S/o Vajaji Raval, Aged About 45 Year, R/o Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

7. Harsan Lal S/o Vaja Ram, Aged About 50 Years, R/o Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

8. Paresh Kumar S/o Harsan Lal, Aged About 23 Years, R/o Vilalge Hadmatiya, Post Raipur, Tehsil Revdar, Sirohi, Rajasthan.

9. Kamla Devi W/o Sawa Ji Raval, Aged About 44 Years, R/o Ravalvas, Mandar, Sirohi Rajasthan.

10. Suresh Kumar S/o Dhukha Ram, Aged About 43 Years, R/o Adapura, Vadgaon, Tehsil Raniwada, District Jalore, Rajasthan.

11. Meda Ram S/o Okha Ram, Aged About 33 Years, R/o Badgaon, Kot Raniwada, District Jalore, Rajasthan.

12. Murar Dan S/o Pratap Dan, Aged About 75 Years, R/o Roopawati Khurd, Dhamseen, District Jalore, Rajasthan.

13. Kamla Devi W/o Babu Lal, Aged About 62 Years, R/o Village Jetpura, Post Dhamseen, Via Badgaon, Tehsil

(2 of 3) [CW-3055/2021]

Raniwara, District Jalore, Rajasthan.

14. Babul Lal Joshi S/o Uka Ram Joshi, Aged About 68 Years, R/o Village And Post Jetpura, Tehsil Raniwada, District Jalore, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through The Registrar, Co-

Operative Societies, Near 22 Godam, Civil Lines, Jaipur Rajasthan.

2. The Deputy Registrar, Co-Operative Societies, Government Of Rajasthan, Jalore Rajasthan.

3. The Sarwodaya Credit Co-Operative Society Limited, Raniwada, Through The Administrator - Deputy Registrar, Co-Operative Societies, Government Of Rajasthan, Jalore Rajasthan.

4. Superintendent Of Police, Sog And Ats, Office Of The Special Operation Group Rajasthan Police, Jaipur Delhi National Highway, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Girish Sankhala For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/05/2022

Learned counsel for the petitioners has submitted that the

controversy involved in this writ petition is squarely covered by

the decision of this Court rendered in S.B. Civil Writ Petition

No.2407/2020 (Mahesh Chandra Tripathi & Ors. Vs. UOI & ors.)

dated 25.2.2022 whereby this Court has directed the respondents

to take a decision on the application filed by the petitioners

expeditiously, preferably within a period of 90 days.

(3 of 3) [CW-3055/2021]

Learned counsel for the petitioners has submitted that the

writ petition may be disposed of in terms of the order passed by

this Court in S.B. Civil Writ Petition No.2407/2020.

In view of above, this writ petition is disposed of with a

direction to the respondents to take a decision on the application

filed by the petitioners expeditiously, preferably within a period of

90 days from the date of receipt of a certified copy of this order

strictly in accordance with the Rules and guidelines governing the

field.

The stay petition is also disposed of.

(VIJAY BISHNOI),J

136-msrathore/-

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