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Manju Devi vs Union Of India
2022 Latest Caselaw 7130 Raj

Citation : 2022 Latest Caselaw 7130 Raj
Judgement Date : 12 May, 2022

Rajasthan High Court - Jodhpur
Manju Devi vs Union Of India on 12 May, 2022
Bench: Manindra Mohan Shrivastava, Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 392/2022

Manju Devi

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. Sunil Joshi Mr. Pragya Lakhani For Respondent(s) :

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

12/05/2022

Issue notice to respondents.

Copy of the notice may be served on the counsel for Union of

India.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

15-nidhi/-

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