State Of Rajasthan vs Indus Tower Ltd
2022 Latest Caselaw 7092 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 193/2019 State Of Rajasthan

----Appellant Versus Indus Tower Ltd.

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 54/2019

2. D.B. Spl. Appl. Writ No. 55/2019

3. D.B. Spl. Appl. Writ No. 57/2019

4. D.B. Spl. Appl. Writ No. 58/2019

5. D.B. Spl. Appl. Writ No. 59/2019

6. D.B. Spl. Appl. Writ No. 121/2019

7. D.B. Spl. Appl. Writ No. 126/2019

8. D.B. Spl. Appl. Writ No. 129/2019

9. D.B. Spl. Appl. Writ No. 131/2019

10. D.B. Spl. Appl. Writ No. 132/2019

11. D.B. Spl. Appl. Writ No. 152/2019

12. D.B. Spl. Appl. Writ No. 183/2019

13. D.B. Spl. Appl. Writ No. 190/2019

14. D.B. Spl. Appl. Writ No. 194/2019

15. D.B. Spl. Appl. Writ No. 196/2019

16. D.B. Spl. Appl. Writ No. 197/2019

17. D.B. Spl. Appl. Writ No. 220/2019

18. D.B. Spl. Appl. Writ No. 225/2019

19. D.B. Spl. Appl. Writ No. 236/2019

20. D.B. Spl. Appl. Writ No. 336/2019

21. D.B. Spl. Appl. Writ No. 338/2019

22. D.B. Spl. Appl. Writ No. 339/2019

23. D.B. Spl. Appl. Writ No. 341/2019

24. D.B. Spl. Appl. Writ No. 343/2019

25. D.B. Spl. Appl. Writ No. 351/2019

26. D.B. Spl. Appl. Writ No. 352/2019

27. D.B. Spl. Appl. Writ No. 353/2019

28. D.B. Spl. Appl. Writ No. 364/2019

29. D.B. Spl. Appl. Writ No. 365/2019

30. D.B. Spl. Appl. Writ No. 438/2019

31. D.B. Spl. Appl. Writ No. 440/2019

32. D.B. Spl. Appl. Writ No. 487/2019

33. D.B. Spl. Appl. Writ No. 626/2019

34. D.B. Spl. Appl. Writ No. 660/2019

35. D.B. Spl. Appl. Writ No. 936/2019

36. D.B. Spl. Appl. Writ No. 937/2019

37. D.B. Spl. Appl. Writ No. 938/2019

38. D.B. Spl. Appl. Writ No. 939/2019

39. D.B. Spl. Appl. Writ No. 945/2019

(2 of 2) [SAW-193/2019]

40. D.B. Spl. Appl. Writ No. 998/2019

41. D.B. Spl. Appl. Writ No. 999/2019

42. D.B. Spl. Appl. Writ No. 1000/2019

43. D.B. Spl. Appl. Writ No. 1001/2019

44. D.B. Spl. Appl. Writ No. 1002/2019

45. D.B. Spl. Appl. Writ No. 1003/2019

46. D.B. Spl. Appl. Writ No. 1084/2019

47. D.B. Spl. Appl. Writ No. 1085/2019

48. D.B. Spl. Appl. Writ No. 1092/2019

49. D.B. Spl. Appl. Writ No. 1093/2019

50. D.B. Spl. Appl. Writ No. 1095/2019

51. D.B. Spl. Appl. Writ No. 1097/2019

52. D.B. Spl. Appl. Writ No. 1105/2019

53. D.B. Spl. Appl. Writ No. 1106/2019

54. D.B. Spl. Appl. Writ No. 1150/2019

55. D.B. Spl. Appl. Writ No. 1239/2019

For Appellant(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti singhvi For Respondent(s) : Mr. Awar Dan Ujjwal, Mr. Pritam Solanki, Mr. Bhanwar Lal Dhaka

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

12/05/2022

List this case on tomorrow i.e. 13.05.2022.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

59-114 neha/-

Powered by TCPDF (www.tcpdf.org)