Lrs Of Murlidhar Nagar vs Vijay Mal Jain And Anr
2022 Latest Caselaw 7065 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12800/2017

Lrs Of Murlidhar Nagar

----Petitioner Versus Vijay Mal Jain And Anr.

                                                                                                       ----Respondents


                                   For Petitioner(s)            :     Mr. C. S. Kotwani
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

11/05/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 09.10.2017 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 09.10.2017 passed by this Court is

extended till vacated or modified.

List the matter on 11.07.2022.

(VINIT KUMAR MATHUR),J

52-Shahenshah/-

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