Raan Singh vs State Of Rajasthan
2022 Latest Caselaw 7061 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Appli No. 334/2021

Raan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present

For Applicant(s) : Mr. R.D. Rastogi, ASG (through VC), Mr. B.P. Bohra

Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/05/2022

As per the directions given by this Court on

29.3.2022, Mr. Bhawani Singh Mertiya is appointed as

Advocate on behalf of the petitioner.

List in the month of July, 2022 while showing name

of Mr. Bhawani Singh Mertiya, as counsel for the

petitioner, in the daily cause list.

(VIJAY BISHNOI),J

133-msrathore/-

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