Shreenathji Diagnostic And ... vs State Of Rajasthan
2022 Latest Caselaw 7004 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6376/2022

Shreenathji Diagnostic And Imaging Center

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Devendra Sanwalot For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

Mr. Pankaj Sharma, AAG is directed to accept the notices on

behalf of the respondents. Let copy of the writ petition be supplied

to him during the course of the day. Mr. Sharma is directed to

complete his instructions by the next date of hearing.

List on 16.05.2022.

(VIJAY BISHNOI),J

39-AjaySingh/-

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