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Sonia @ Sonaram vs State
2022 Latest Caselaw 7001 Raj

Citation : 2022 Latest Caselaw 7001 Raj
Judgement Date : 10 May, 2022

Rajasthan High Court - Jodhpur
Sonia @ Sonaram vs State on 10 May, 2022
Bench: Sandeep Mehta, Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 1/2021

Sonia @ Sonaram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Vikram Choudhary For Respondent(s) : Mr. B.R. Vishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MS. JUSTICE REKHA BORANA

Order

10/05/2022

Arguments heard and concluded.

Judgment reserved.

(REKHA BORANA),J (SANDEEP MEHTA),J

Ashutosh-9

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