Kuldeep Singh vs State Of Rajasthan
2022 Latest Caselaw 6993 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3602/2022

Kuldeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Madhu Khatri For Respondent(s) : Mr. Shashank Joshi for Mr. N.R.

Budhania

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

The application (1/22) preferred on behalf of the

applicants has rendered infructuous.

Hence, the aforesaid application is dismissed as

having become infructuous.

Office to proceed.

(VIJAY BISHNOI),J

96-msrathore/-

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