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Rajendra Singh vs State Of Rajasthan
2022 Latest Caselaw 6945 Raj

Citation : 2022 Latest Caselaw 6945 Raj
Judgement Date : 9 May, 2022

Rajasthan High Court - Jodhpur
Rajendra Singh vs State Of Rajasthan on 9 May, 2022
Bench: Sandeep Mehta, Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 192/2018

Rajendra Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. J.S. Choudhary, Sr. Advocate with Mr. Pradeep Choudhary Ms. Sampati Choudhary For Respondent(s) : Mr. B.R. Bishnoi, PP For Complainant(s) : Mr. Vikash for Mr. Rakesh Matoria

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MS. JUSTICE REKHA BORANA

Order

09/05/2022

Arguments heard and concluded.

Judgment reserved.

(REKHA BORANA),J (SANDEEP MEHTA),J

3-T.Singh/-

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