Shrinathji Sciety For Higher ... vs State Of Rajasthan
2022 Latest Caselaw 6944 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4663/2022

Shrinathji Society For Higher Education

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. K.S.Rajpurohit with Mr. Rajat Arora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/05/2022

List on 12.05.2022 along with SBWCP No.404/2022.

(VIJAY BISHNOI),J

17-AjaySingh/-

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