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M/S Jashmaan Minerals Pvt. Ltd. ... vs Punjab National Bank
2022 Latest Caselaw 6941 Raj

Citation : 2022 Latest Caselaw 6941 Raj
Judgement Date : 9 May, 2022

Rajasthan High Court - Jodhpur
M/S Jashmaan Minerals Pvt. Ltd. ... vs Punjab National Bank on 9 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5845/2022

M/s Jashmaan Minerals Pvt. Ltd. Bikaner

----Petitioner Versus Punjab National Bank

----Respondent

For Petitioner(s) : Dr. Sachin Acharya, Sr. Advocate assisted by Mr. Jitendra Mohan Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/05/2022

Issue notice.

Issue notice of the stay application also, returnable on 26 th

May, 2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 27-KshamaD/-

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