Tribal Area Private College ... vs Union Of India
2022 Latest Caselaw 6934 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 2906/2022

Tribal Area Private College Welfare Society

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. M. S. Singhvi, AG, On VC Mr. Sandeep Shah, AAG assisted by Mr. Nishant Bapna Mr. Rajvendra Saraswat Mr. Rajat Arora

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

09/05/2022

Learned counsel for respondent prays for and is granted

three weeks' time to file reply.

List the case after three weeks.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

56-nidhi/-

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