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Abhishek Manu Singhvi vs National Faceless Assessment ...
2022 Latest Caselaw 6933 Raj

Citation : 2022 Latest Caselaw 6933 Raj
Judgement Date : 9 May, 2022

Rajasthan High Court - Jodhpur
Abhishek Manu Singhvi vs National Faceless Assessment ... on 9 May, 2022
Bench: Manindra Mohan Shrivastava, Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4391/2022

Abhishek Manu Singhvi

----Petitioner Versus National Faceless Assessment Centre Delhi

----Respondent Connected With

1. D.B. Civil Writ Petition No. 4405/2022

2. D.B. Civil Writ Petition No. 4421/2022

3. D.B. Civil Writ Petition No. 4422/2022

4. D.B. Civil Writ Petition No. 4425/2022

For Petitioner(s) : Mr. P. Chidhambaran Mr. Anajay Kothari For Respondent(s) : Mr. KK Bissa

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

09/05/2022

These Matters be listed before the Special Bench as directed

earlier. Reply may also be filed.

Interim order, if any, to continue till then.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

34-38 nidhi/neha-

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