Mohsin Khan vs State Of Rajasthan
2022 Latest Caselaw 6854 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4443/2019

Mohsin Khan

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Jitendra Choudhary For Respondent(s) : Mr. Hemant Choudhary, GC

HON'BLE MS. JUSTICE REKHA BORANA

Order

07/05/2022

Counsel for the petitioner submits that the controversy in

question rests decided by the Hon'ble Apex Court vide judgment

dated 07.12.2020 passed in Civil Appeal Nos.3649-3650 of

2020 (Arising out of SLP (C) Nos.20512-20513 of 2019)

Vikesh Kumar Gupta & Anr. Vs. State of Rajasthan & Ors.).

Counsel for the respondents prays for time to ascertain the

said submission.

Time prayed for is granted.

List the matter on 25.05.2022.

(REKHA BORANA),J 43-Dharmendra/-

Powered by TCPDF (www.tcpdf.org)