State Of Rajasthan vs M/S Jain Chemicals And Seeds ...
2022 Latest Caselaw 6696 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1176/2020

State Of Rajasthan

----Appellant Versus M/s Jain Chemicals And Seeds Suppliers

----Respondent

For Appellant(s) : Mr. Digvijay Singh Jasol

For Respondent(s) : Mr. Muktesh Maheswari Mr. Aidan Choudhary Mr. Rishabh Handa for Mr. Manjul Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

06/05/2022

At the request of the counsel for the parties, list this matter

in July, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

2-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)