Citation : 2022 Latest Caselaw 6693 Raj
Judgement Date : 6 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2666/2017
Smt. Jubeda And Ors.
----Appellant Versus Pawandeep Singh And Ors.
----Respondent Connected With
1. S.B. Civil Misc. Appeal No. 2665/2017
2. S.B. Civil Misc. Appeal No. 2667/2017
3. S.B. Civil Misc. Appeal No. 3367/2017
4. S.B. Civil Misc. Appeal No. 3371/2017
5. S.B. Civil Misc. Appeal No. 3372/2017
For Appellant(s) : Mr. Deepak Vyas For Respondent(s) : Mr. Anil Bhandari
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
06/05/2022
List this case on 18.05.2022, as prayed.
(FARJAND ALI),J
256-261 nidhi/-
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