Jindal Steel Power Ltd vs Rajasthan State Mines And ...
2022 Latest Caselaw 6692 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 653/2022

Jindal Steel Power Ltd.

----Appellant Versus Rajasthan State Mines And Minerals Ltd.

----Respondent

For Appellant(s) : Mr. Falgun Buch Mr. Prateek Gattani For Respondent(s) : Mr. Vinay Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

06/05/2022

Learned counsel Mr. Vinay Jain appearing on behalf of the

sole respondent as caveator prays for some time to file reply to

the stay application. Time prayed for is granted.

List this matter in July, 2022.

Call for record.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

6-AjaySingh/-

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