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Sumra Anwar Bhai vs State
2022 Latest Caselaw 6685 Raj

Citation : 2022 Latest Caselaw 6685 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Sumra Anwar Bhai vs State on 6 May, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1221/2022

Sumra Anwar Bhai

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. M. P. Pareek For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

List the matter after two weeks.

Till then, interim order, if any, to continue.

(FARJAND ALI),J 178-nidhi/-

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