Citation : 2022 Latest Caselaw 6682 Raj
Judgement Date : 6 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 2070/2022
Raja Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. R. S. Choudhary For Respondent(s) : Mr. Trilok Joshi
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
06/05/2022
List the matter after two weeks.
Till then, interim order, if any, to continue.
(FARJAND ALI),J 180-nidhi/-
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