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Nagesh vs State Of Rajasthan
2022 Latest Caselaw 6679 Raj

Citation : 2022 Latest Caselaw 6679 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Nagesh vs State Of Rajasthan on 6 May, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4652/2022

Mahesh

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2034/2022

For Petitioner(s) : Mr. S. S. Rathore For Respondent(s) : Mr. A. R. Choudhary, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

List this matter after two weeks.

(FARJAND ALI),J

64-nidhi/-

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