Citation : 2022 Latest Caselaw 6677 Raj
Judgement Date : 6 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4296/2022
Ayan Hussain S/o Sh. Javed Hussain, Aged About 18 Years, B/c Mohammedan, R/o Vardhaman Colony, Badgaon Road, Sheoganj, P.s. And Teh. Sheoganj, Dist. Sirohi. (Presently Lodged In Sub Jail, Abu Road).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Pradeep Shah, For Respondent(s) : Mr. Arun Kumar, PP
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
06/05/2022 Learned counsel for the petitioner does not want to press
this bail application at this stage with a liberty to renew their
prayer before this Court after statement of recovery Officer.
Hence, the bail application preferred on behalf of Ayan
Hussain S/o Sh. Javed Hussain is dismissed as not pressed.
(FARJAND ALI),J 58-neha/-
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