Kamlesh @ Manu vs State Of Rajasthan
2022 Latest Caselaw 6666 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5772/2022

Kamlesh @ Manu S/o Chagan @ Sukhlal, Aged About 25 Years, R/o Sihada Ps Dabok Dist. Udaipur Raj. (Lodged In Central Jail Udaipur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. J. V. S. Deora For Respondent(s) : Mr. A. R. Choudhary, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

Learned Public Prosecutor shall ensure availability of the case

diary on next date of hearing.

List the matter after one week.

(FARJAND ALI),J 161-nidhi/-

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