Citation : 2022 Latest Caselaw 6649 Raj
Judgement Date : 6 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 231/2020
Shri Ridhi-Siddhi Sansthan, Barmer, (Old Name - Welfare Organization For Rural Developoment (WORD), Through Its Secretary Shri Gopal Singh Son Of Shri Kan Singh, Having Its Registered Office At Village Setrau, Tehsil Ramsar, District Barmer.
----Petitioner Versus
1. The Northern Regional Comm., National Council For Teacher Education Through Its Regional Director, Plot No.G-7, Sector-10 (Near Sector-10 Metro Station) Dwarka, New Delhi.
2. National Council For Teacher Education, New Delhi, Through Its Chair Person Hans Bhawan, Wing ll, 1, Bahadur Shah Zafar Marg New Delhi.
3. The Member Secretary, National Council For Teacher Education, New Delhi, Hans Bhawan, Wing ll, 1, Bahadur Shah Zafar Marg New Delhi.
----Respondents
For Petitioner(s) : Mr. Leela Dhar Khatri
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/05/2022
Learned counsel for the petitioner wants to withdraw this
writ petition.
Hence, this writ petition is dismissed as withdrawn.
(VIJAY BISHNOI),J
132-AjaySingh/-
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