Citation : 2022 Latest Caselaw 6537 Raj
Judgement Date : 5 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3342/2022
Aryan Prashikshan Sansthan Bikaner, Run By Registered Society Aryan Shikshan And Samajik Sansthan, Bikaner Through Its Secretary Amit Vyas S/o Ramji Vyas, Aged 36 Years, R/o Bhattroh Ki Chowk, Bikaner, Rajasthan.
----Petitioner Versus
1. Maharaja Ganga Singh University, Bikaner, Through Its Registrar, National Highway 15, Jaisalmer Road, Bikaner.
2. Vice Chancellor, Maharaja Ganga Singh University, Bikaner.
3. Director, College Education, Rajasthan, Jaipur, Block 4, RKS Sankul, JLN Road, Jaipur.
----Respondents
For Petitioner(s) : Mr. C.S.Kotwani For Respondent(s) : Mr. D.D.Chitlangi Mr. Pradeep Choudhary
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
05/05/2022
Learned counsel for the petitioner has submitted that he
wants to withdraw this writ petition.
Hence, this writ petition is dismissed as withdrawn.
Stay petition is also dismissed.
(VIJAY BISHNOI),J
256-AjaySingh/-
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