M/S K K Electro Trade vs Sushil Agarwal
2022 Latest Caselaw 6426 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3662/2022

M/s K K Electro Trade

----Petitioner Versus Sushil Agarwal

----Respondent

For Petitioner(s) : Mr. Harsh Tikoo (through VC) For Respondent(s) : Mr. Ravi Bhansali, Sr. Adv. assisted by Mr. Vipul Dharnia as Caveator

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Mr. Ravi Bhansali, Sr. Adv. assisted by Mr. Vipul Dharnia has

submitted that he has filed caveat on behalf of respondent No.1.

Copy of the writ petition has already been supplied to him. He

prays for some time to file reply to the writ petition. Time prayed

for is granted.

List the matter after two weeks.

(VIJAY BISHNOI),J 27-mohit/-

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