M/S Wellcare Oil Tools Private ... vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 4165 Raj/2

                                                 HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             BENCH AT JAIPUR

                                                            D.B. Civil Writ Petition No. 6551/2022

                                          M/s Wellcare Oil Tools Private Limited
                                                                                                              ----Petitioner
                                                                               Versus
                                          Assistant Commissioner Of Income Tax
                                                                                                            ----Respondent

For Petitioner(s) : Mr. Gunjan Pathak Advocate. For Respondent(s) : Ms. Parinitoo Jain Advocate through Video Conferencing.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/05/2022

Reply has been filed.

Matter be listed after six weeks.

(SUDESH BANSAL),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-6

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