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Munnu Lal Maurya S/O Late Shri ... vs Food Corporation Of India
2022 Latest Caselaw 4076 Raj/2

Citation : 2022 Latest Caselaw 4076 Raj/2
Judgement Date : 24 May, 2022

Rajasthan High Court
Munnu Lal Maurya S/O Late Shri ... vs Food Corporation Of India on 24 May, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                                 HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             BENCH AT JAIPUR

                                                      D.B. Civil Special Appeal (Writ) No. 594/2022

                                          Munnu Lal Maurya
                                                                                                             ----Appellant
                                                                                Versus
                                          Food Corporation Of India & Ors.
                                                                                                          ----Respondents

For Appellant(s) : Mr. Anil Kumar Sharma Advocate.

For Respondent/Caveator : Mr. Om Prakash Sheoran Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

24/05/2022

Heard.

Mr. Om Prakash Sheoran Advocate has entered appearance

on caveat.

Reply be filed within two weeks and the case be listed

thereafter for consideration on stay application.

Till the decision on stay application, status quo with regard

to departmental enquiry shall be maintained by all the parties.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-2

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