Om Prakash S/O Uda Ram vs Rajasthan Staff Selection Board
2022 Latest Caselaw 4042 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 1876/2022

Om Prakash S/o Uda Ram
                                                                ----Petitioner
                                 Versus

Rajasthan Staff Selection Board
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 2083/2022 Banshi Lal Bhadhala S/o Shishu Pal Singh Bhadhala

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2258/2022

Ram Singh Phagna Son Of Shri Udairam Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2340/2022

Man Ram Meena S/o Hari Ram Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2344/2022

Govind Menaria S/o Deepchand Menaria

----Petitioner Versus

Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2349/2022

Shivam Sharma S/o Sunil Kumar Sharma

(2 of 11) [CW-1876/2022]

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2383/2022 Kushal Bhardwaj S/o Narender Bhardwaj

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2642/2022 Hemaram S/o Bajrang Lal

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2805/2022 Mohit Agrawal Son Of Shri Ashok Agrawal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2903/2022 Nikita Chouhan D/o Sh. Ajit Singh Chouhan

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 2979/2022 Laxman Goswami S/o Devraj Goswami

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 3198/2022 Amit Kumar S/o Sunil Kumar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 3411/2022

(3 of 11) [CW-1876/2022]

Shubham Kumar Sharma Son Of Shankar Lal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3478/2022 Rabin Kumar Sharma Son Of Shri Suresh Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3552/2022 Kapil Kumar Sharma Son Of Shri Mahesh Chand Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3709/2022 Rohit Gurjar Son Of Shri Radha Kishan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3714/2022 Mohan Nath Son Of Shri Mangu Nath

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3746/2022 Deepak Gautam Son Of Shri Satyanarayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3793/2022 Raju Ram S/o Prema Ram

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent

(4 of 11) [CW-1876/2022]

S.B. Civil Writ Petition No. 3923/2022 Suresh Kumar Son Of Shri Jagan Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3961/2022 Karan Nasna Son Of Ramkishan Nasna

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3964/2022 Rajesh Son Of Hira Ram Saharan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4043/2022 Kamal Saini Son Of Shri Bhag Chand Saini

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4106/2022 Ramkishore Choudhary Son Of Shri Ugma Ram Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4123/2022 Sanwar Mal Dhaka Son Of Shri Baga Ram Dhaka

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4208/2022 Vishal Lata Son Of Shri Pawan Kumar Lata

----Petitioner Versus State Of Rajasthan

(5 of 11) [CW-1876/2022]

----Respondent S.B. Civil Writ Petition No. 4218/2022 Radheshyam Vairagi S/o Gopal Das Vairagi

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4219/2022 Dinesh Kumar Jakhar S/o Hawa Singh Jakhar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4239/2022 Jagdish Prasad Ghosalya S/o Lala Ram Ghosalya

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4246/2022 Vikas Kumar Sharma Son Of Shri Shiv Shai Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4314/2022 Mohit Sharma Son Of Shri Surendra Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4406/2022 Rakesh Kumar Chaneja S/o Prabhati Lal Chaneja

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4410/2022 Ankit Sharma S/o Babu Lal Sharma

----Petitioner Versus

(6 of 11) [CW-1876/2022]

Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4496/2022 Suresh Kumar Gurjar Son Of Shri Prahlad Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4608/2022 Hanuman Dan S/o Girdhari Dan

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4614/2022 Mukesh Choudhary Son Of Shri Bhera Ram Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4615/2022 Ravi Mewada Son Of Shri Brajraj

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4616/2022 Yogesh Kumar Bairwa Son Of Shri Harinarayan Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4633/2022 Pradeep Singh Son Of Shri Randhour Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4652/2022 Harshit Yadav S/o Samda Ram Yadav

----Petitioner

(7 of 11) [CW-1876/2022]

Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4658/2022 Buddhi Prakash Gurjar S/o Lala Ram Gurjar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4784/2022 Mahendra Pratap Singh Gurjar S/o Latoor Singh Gurjar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4809/2022 Kuldeep Sharma Son Of Shri Babu Lal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4820/2022 Yogendra Kumar Nagar Son Of Shri Bhavar Lal Nagar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4874/2022 Ankit Kumar S/o Prabhu Ram Jat

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4881/2022 Pushpendra Singh Chouhan S/o Lal Singh Chouhan

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 4966/2022 Geetaram Gurjar Son Of Shri Kanhaiya Lal Gurjar

(8 of 11) [CW-1876/2022]

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5018/2022 Vishnu Kumar Sharma S/o Banwari Lal Sharma

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5044/2022 Mukesh Sevda S/o Sukha Ram Sevda

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5052/2022 Jatin Kumar Son Of Shri Bhagirath Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5060/2022 Suresh Mahariya S/o Bhoma Ram Mahariya

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5061/2022 Omprakash Meena S/o Surendra Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5110/2022 Pawan Kumar Son Of Lal Nath

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5149/2022

(9 of 11) [CW-1876/2022]

Manoj Chahar Son Of Shri Sanwar Mal Chahar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5172/2022 Ram Charan Meena Son Of Shri Khanahaya Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5179/2022 Rajesh Royal Son Of Shri Harish Chandra

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5301/2022 Manish Kumar S/o Sh. Dharamveer

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5308/2022 Umesh Kumar Son Of Shri Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5313/2022 Priyanka Meena D/o Shri Kailash Chand Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5376/2022 Vijay Sain Son Of Shri Vinod Kumar Sain

----Petitioner Versus State Of Rajasthan

----Respondent

(10 of 11) [CW-1876/2022]

S.B. Civil Writ Petition No. 5406/2022 Manoj Kumar Chandel Son Of Shri Dal Chand Chandel

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5518/2022 Narendra Khinchi Son Of Shri Nora Mal Khinchi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5600/2022 Virendra Singh Meena S/o Sh. Rattiram Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5733/2022 Akshay Kumar Meena S/o Banwari Lal Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5769/2022 Manoj Kumar Meena S/o Muarari Lal Meena

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 5855/2022 Narendra Kumar Son Of Shri Hajari Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.P. Saini.

Mr. Aamir Khan.

Ms. Komal Kumari Giri. Mr. Manish Kumar Sharma. Mr. Shiv Shankar Choudhary.

(11 of 11) [CW-1876/2022]

Mr. Shovit Jhajharia. Mr. Ramdhan.

Mr. Lokesh Jangid.

For Respondent(s) : Mr. Nalin G. Narayan.

Mr. Pradeep Kalwania, GC. Mr. Arpit Jain.

Mr. Sudhir Yadav.

Mr. N.S. Chaudhary. Mr. Nikhil Pal Singh. Mr. Satish Kumar Khandal. Mr. Amit Lubhaya.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

24/05/2022

It is informed by the counsel for the parties that some of the

candidates have filed petition before the Principal seat at Jodhpur

in which arguments have been heard and the judgment has been

reserved by the Co-ordinate Bench of this court at Principal seat

Jodhpur.

List these matters on 04.07.2022 along with CW Nos.

4486/2022 & 6176/2022.

(INDERJEET SINGH),J

MG/100-116

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