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Bardilal S/O Dhannalal vs State Of Rajasthan
2022 Latest Caselaw 4013 Raj/2

Citation : 2022 Latest Caselaw 4013 Raj/2
Judgement Date : 20 May, 2022

Rajasthan High Court
Bardilal S/O Dhannalal vs State Of Rajasthan on 20 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 95/2021

                                   Bardilal S/o Dhannalal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Ms. Mamta Agarwal for Ms. Akanksha Saxena For State : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

20/05/2022

Time is sought on behalf of the appellant.

List this matter in the month of July, 2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /34

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