The Union Of India vs Gopal Sharma Son Of Late Shri ...
2022 Latest Caselaw 4010 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 8257/2021

                                   The Union Of India
                                                                                                     ----Petitioner
                                                                      Versus
                                   Gopal Sharma Son Of Late Shri Brijmohan Sharma
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arnuj Singh Khangarot For Respondent(s) : Mr. Banwari Lal Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

20/05/2022

Mr. Banwari Lal Sharma has filed caveat on behalf of the

respondent.

Counsel for the petitioner is directed to supply copy of the

Civil Writ Petition to the counsel for the Caveator.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /39

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