Baroda Rajasthan Kshetriya ... vs Ram Singh Yadav Son Of Shri Deshram ...
2022 Latest Caselaw 4004 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                S.B. Civil Revision Petition No. 53/2021

                                   1.      Baroda Rajasthan Kshetriya Gramin Bank, Near Bus
                                           Stand, Bardod, Tehsil Behror District -Alwar (Rajasthan)
                                           Through Branch Manager.
                                   2.      Baroda Rajasthan Kshetriya Gramin Bank., Regional Office
                                           At 13, Lajpat Nagar, Alwar (Rajasthan)
                                                                                                      ----Petitioners
                                                                       Versus
                                   Ram Singh Yadav Son Of Shri Deshram Yadav, Resident Of
                                   Karoda, Tehsil Behror, District Alwar (Rajasthan)
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Harshita Gupta with Mr. Mohit Chaudhary For Respondent(s) : Mr. Anoop Agarwal

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment

20/05/2022

Learned counsel for petitioners-financial institutions, on

instructions of petitioners, submits that the account of

respondent-borrower has already been regularized, hence the

cause of action to continue the revision petition seeking rejection

of the plaint has become infructuous.

In view of above, the revision petition is dismissed as having

become infructuous.

All pending application(s), if any, stand(s) disposed of.

(SUDESH BANSAL),J

SAURABH/99

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