Rajasthan High Court
Bhuwanesh Didal S/O Shri Prahalad ... vs The State Of Rajasthan on 19 May, 2022
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13056/2018
1. Bhuwanesh Didal S/o Shri Prahalad Sahai Didal, aged
about 25 years, R/o Jat Mohalla Mandoti, Tehsil
Kishangarh, Renwal
2. Uncab Lal Choudhary S/o Jagdeesh Choudhary, Aged
About 27 Years, Address Village- Jalodi, Post Jaimitpura,
Tehsil- Talera, District Bundi, Rajasthan.
3. Laxmi Narayan Sharma S/o Rameshwar Sharma, Aged
About 23 Years, Address Sukram Wali Dhani, Village
Bagwara, Tehsil- Amer, District Jaipur, Rajasthan.
4. Vijay Singh Meena S/o Vishram Singh Meena, Aged About
25 Years, Address Akhawada, Post- Shekhpura, Tehsil-
Todabhim, District Karauli, Rajasthan.
5. Mahendara Parsoya S/o Shri Kajor Mal Parsoya, Aged
About 24 Years, R/o Madrampura, Post- Muhana, Tehsil-
Sanganer, District- Jaipur, Rajasthan
6. Anurag Sharma S/o Shri Badri Narayan Sharma, Aged
About 24 Years, R/o Hardattpura, Post Kishanpura, Via
Jhotwara, Tehsil Amar, District Jaipur, Rajasthan.
7. Lakhan Bharti Saini S/o Shri Sitaram Saini, Aged About
26 Years, R/o Khandar Road, Neemchowki, Sawai
Madhopur City, District Sawaimadhopur, Rajasthan.
8. Shivpal Singh Gurjar S/o Shri Ramavatar Gurjar, Aged
About 24 Years, R/o Ward No. 13, Gurjar Krishi Farm,
Tanwar Ki Dhani, (Bobari), Via Gathwari, Nekawala, Tehsil
Jamwaramgarh, District Jaipur
9. Umashanker Tanwar S/o Shri Ramswaroop Tanwar, Aged
About 26 Years, R/o Vpo Kailai, Via Dubbi, Tehsil Sikrai,
District Dausa, Rajasthan.
10. Rajendra Kumar Bairagi S/o Kedal Mal Bairagi, Aged
About 25 Years, R/o Village Borda, Post Chouth Ka
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Barwada, Tehsil Chouth Ka Barwada, District Sawai
Madhopur, Rajasthan.
11. Rajesh Kumar Ghoslya S/o Gulab Chand Jat, Aged About
24 Years, Vpo Naya Bas, Tehsil Shahpura, Via Chomu,
District Jaipur.
12. Dharmendra Choudhary S/o Laxmi Narayan Choudhary,
Aged About 25 Years, R/o Vpo Khora Biseal, Teshsil Amar,
Via Jhotwara, District Jaipur, Rajasthan.
13. Jogendra Kumar Verma S/o Shri Jhunjha Ram Verma,
Aged About 25 Years, R/o Nathi Ka Bas, Kishangarh
Renewal, District Jaipur, Rajasthan.
14. Vinod Kumar Gusaiwal S/o Shri Gyan Chand Gusaiwal,
Aged About 31 Years, R/o Village Jeerota, Post Vidhani,
Tehsil Sanagner, District Jaipur, Rajasthan.
15. Sohan Lal Choudhary S/o Shri Sukharam Choudhary,
Aged About 25 Years, R/o Village Kudiyo Ka Bas, Post
Jorpura, Tehsil Kishangarh Renewal, District Jaipur,
Rajasthan.
16. Ghanshyam Singh Nathawat S/o Shri Nonand Singh
Nathawat, Aged About 27 Years, R/o Plot No. C175,
Kardhani Scheme, Kalwar Road, Jhotwara District Jaipur,
Rajasthan.
17. Sunita Saini D/o Shri Babulal Saini, Aged About 24 Years,
R/o Dhani Khaniyawal, Trilokpura, Post Nayan, Via
Amarsar, Tehsil Shahpura, District Jaipur, Rajasthan.
18. Meena Choudhary D/o Shri Gopal Sarawat, Aged About 25
Years, R/o Village Devagudha, Tehsil Amar, District Jaipur,
Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through Secretary Department of
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Education, Govt. Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Secretary Rajasthan Public Service Commission,
Ajmer.
----Respondents
For Petitioner(s) : Mr. Devi Singh Choudhary
For Respondent(s) : Mr. M.F. Baig, for R.P.S.C.
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
19/05/2022
Learned counsel for the respondents submits that S.B. Civil
Writ Petition No.7496/2018, Dinesh Jakhar & Ors. vs. State
of Rajasthan & Ors. alongwith other connected matters involving
identical controversy has already been dismissed by a co-ordinate
Bench judgment of this Court vide order dated 24.01.2019 and
hence, this writ petition may also be dismissed in same terms.
Learned counsel for the petitioners did not dispute the
aforesaid position.
In view thereof, this writ petition is dismissed in view of the
order dated 24.01.2019 passed by a co-ordinate Bench judgment
of this Court in case of Dinesh Jakhar (supra) alongwith other
connected matters.
The pending applications also stand disposed of accordingly.
(INDERJEET SINGH),J
JYOTI /59
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