Balram S/O Mishri Lal vs State Of Rajasthan
2022 Latest Caselaw 3939 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1456/2020

                                   Balram S/o Mishri Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Mukesh Kumar Sharma for Mr. D.D. Khandelwal For State : Mr. N.S. Gurjar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/05/2022

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /40

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