Ansar Khan S/O Rajjak vs State Of Rajasthan
2022 Latest Caselaw 3936 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1318/2021

                                   Ansar Khan S/o Rajjak
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For State : Mr. N.S. Gurjar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/05/2022

Application for taking amended cause-title on record is

allowed.

Amended cause-title is taken on record in main Criminal

Appeal.

(PANKAJ BHANDARI),J

ARTI SHARMA /46

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