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Abhishek Bansal S/O Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 3935 Raj/2

Citation : 2022 Latest Caselaw 3935 Raj/2
Judgement Date : 18 May, 2022

Rajasthan High Court
Abhishek Bansal S/O Late Shri ... vs State Of Rajasthan on 18 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Application No. 112/2022

                                   Abhishek Bansal S/o Late Shri Deepchand Bansal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Veyankatesh Garg For State : Mr. N.S. Gurjar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/05/2022

Counsel for the petitioner seeks time to amend the prayer.

List this matter on 24.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /47

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