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Icar- Central Sheep And Wool ... vs Kishan Gurjar S/O Sh. Hairsh ...
2022 Latest Caselaw 3828 Raj/2

Citation : 2022 Latest Caselaw 3828 Raj/2
Judgement Date : 13 May, 2022

Rajasthan High Court
Icar- Central Sheep And Wool ... vs Kishan Gurjar S/O Sh. Hairsh ... on 13 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 7088/2022

                                   Icar- Central Sheep And Wool Research Institute
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kishan Gurjar S/o Sh. Hairsh Chandra Gurjar
                                                                                                   ----Respondent

For Petitioner(s) : Dr. Saugath Roy For Respondent(s) : Mr. Ajatshatru Meena

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

13/05/2022

Counsel for the petitioner is directed to supply copy of the

Petition to the counsel for the respondent.

Name of Mr. Ajatshatru Meena be shown in the cause-list as

counsel for the respondent.

List this matter on 19.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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