Rajasthan Technical University vs Office Of The Income Tax ...
2022 Latest Caselaw 3825 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 5956/2022

                                   Rajasthan Technical University
                                                                                                     ----Petitioner
                                                                      Versus
                                   Office Of The Income Tax Department Circle (Exemp.)
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prakul Khurana Mr. Urinda Lakhotia For Respondent(s) : Mr. N.S. Bhati for Mr. Anuroop Singhi

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

13/05/2022

List this matter on 23.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /19

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