Omprakash Yadav S/O Raghunath ... vs State Of Rajasthan
2022 Latest Caselaw 3821 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

         S.B. Writ Miscellaneous Application No. 44/2022
Omprakash Yadav S/o Raghunath Yadav, Aged About 36 Years, R/o
Village Hulda Ka Bas (Manala) Post Narsinghpuri Tehsil Neem Ka
Thana District Sikar (Raj.)

                                                                         ----Petitioner

                                    Versus

1.     State Of Rajasthan, Through Principal Secretary, Women And
       Child   Development         Department,          Govt.      Of      Rajasthan,
       Secretariat, Jaipur.

2.     Director,   Women       And      Child     Development            Department,
       Directorate, Integrated Child Development Service, 2, Jan
       Path, Gandhi Nagar, Jaipur.

3.     Rajasthan    Employee        Selection      Board,        State     Agriculture
       Management       Institutional       Premises,           Durgapura,      Jaipur
       Through Its Secretary.

                                                                   ----Respondents

Connected With

S.B. Writ Miscellaneous Application No. 45/2022

Kailash Chandra Jakhar S/o Goverdhan Lal Jakhar, Aged About 39 Years, R/o Village Arniya Tehsil Shrimadhopur, District Sikar (Raj.)

----Petitioner

Versus

1. State Of Rajasthan, Through Its Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents

S.B. Writ Miscellaneous Application No. 54/2022

Shivpal Singh Samota S/o Bhagirath Mal, Aged About 41 Years, R/o Opp. Deva Ji Ki Pyau, Nawalgarh Road, District Sikar (Raj.)

----Petitioner

(2 of 2) [WMAP-44/2022]

Versus

1. State Of Rajasthan, Through Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents

For Petitioner(s) : Mr. Akshat Gupta on behalf of Mr. Vigyan Shah For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

13/05/2022

Learned counsels for the applicants submit that their writ

petitions were dismissed vide judgment dated 17.01.2022 in the

light of judgment of this Court in case of Archana Bugaliya & Ors.

vs. RSSB & Ors.: SBCWP No.13209/2020 which, as a matter of

fact, do not apply in their cases. They, therefore, pray that the

judgment dated 17.01.2022 be recalled and the writ petitions be

restored to their original number.

The aforesaid position is not disputed by Ms. Sheetal Mirdha,

learned Additional Advocate General.

In view thereof, the applications are allowed. The judgment

dated 17.01.2022 is recalled qua the writ petitions filed by the

petitioners which are restored to their original number.

(MAHENDAR KUMAR GOYAL),J

LAKSHYA SHARMA /21-23

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