Shri Mahavir Prasad S/O Late Shri ... vs Girdhari Lal S/O Late Shri Nanad ...
2022 Latest Caselaw 3809 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 599/2019

                                   Shri Mahavir Prasad S/o Late Shri Nanad Alias Nanuram
                                                                                                       ----Appellant
                                                                        Versus
                                   Girdhari Lal S/o Late Shri Nanad Alias Nanuram, Age 60 Years
                                                                                                     ----Respondent

For Appellant(s) : Mr. Mahendra Kumar For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

12/05/2022

Heard. Admit.

Issue notice to the respondents, returnable within six weeks.

Meanwhile, the effect and operation of the impugned judgment

and decree dated 27.04.2019 passed by the learned Additional District

Judge No.2, Jhunjhunu in civil suit No. 25/2015 (12/2018) CIS

No.256/2015 shall remain stayed.

(MADAN GOPAL VYAS),J

ANIL SHARMA /38

Powered by TCPDF (www.tcpdf.org)