Sood Associates Pvt. Ltd vs Engineer-In-Chief ...
2022 Latest Caselaw 3799 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 134/2021

                                   Sood Associates Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Engineer-In-Chief Engineer-In-Chiefs Branch
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Neha Gyamlani Mr. Aditya Jain Ms. Bhavya Golecha For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

No one has put in appearance on behalf of the respondent.

List this matter on 19.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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