Rakesh Kumar Gupta S/O Mr. Ramesh ... vs M/S Arg Developers Pvt. Ltd
2022 Latest Caselaw 3792 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 47/2022

                                   Rakesh Kumar Gupta S/o Mr. Ramesh Chand Gupta,
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Arg Developers Pvt. Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. D.D. Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

Issue notice to the respondent.

Rule is made returnable within six weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /26

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