Shyamlal Soni S/O Shreenarayan ... vs Radheyshyam S/O Kanhaiyalal
2022 Latest Caselaw 3790 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Second Appeal No. 115/2021

                                   Shyamlal Soni S/o Shreenarayan Soni
                                                                                                       ----Appellant
                                                                       Versus
                                   Radheyshyam S/o Kanhaiyalal and Ors.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Kailash Kumar Khichar For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

12/05/2022

It appears from record that the trial court has dismissed the

plaintiffs' suit, however, in appeal, the suit has been decreed vide

judgment dated 12.02.2021.

Issue notice to respondents.

Record has already been summoned.

In the meanwhile, both parties shall maintain status quo in

relation to the property in question, as it exists today.

(SUDESH BANSAL),J

SACHIN/9

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