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Vinay Kumar S/O Sita Ram vs Central Bureau Of Narkotics
2022 Latest Caselaw 3749 Raj/2

Citation : 2022 Latest Caselaw 3749 Raj/2
Judgement Date : 11 May, 2022

Rajasthan High Court
Vinay Kumar S/O Sita Ram vs Central Bureau Of Narkotics on 11 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Fourth Bail Application No.
                                                            3623/2022

                                   Vinay Kumar S/o Sita Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   Central Bureau Of Narkotics
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pallav Sharma For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/05/2022

Counsel appearing for the Central Bureau of Narcotics is

directed to verify the factum of ailment of petitioner's wife.

List this matter on 18.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /32

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